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[Cites 0, Cited by 0] [Section 90(4)] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(4)(ii) in Assam Panchayat Act, 1994

(ii)co-ordination and use of statistics and other information required for the activities of the Gaon Panchayats, Anchalik Panchayats and Zilla Parishad;