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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The National Institute Of Disaster Management Regulations, 2006

(2)If within half an hour of the time appointed for holding the meeting of the governing body, quorum is not present, the meeting shall stand adjourned to another day and notice of such adjourned meeting shall be given to each member of the governing body by e-mail, fax, telegram, post or special messenger, as the case may require:Provided that a meeting so adjourned shall be held within twenty-one days of the date on which it was originally proposed to be held.