[Cites 0, Cited by 0]
[Section 9]
[Entire Act]
State of Rajasthan - Subsection
Section 9(10) in The Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997
| Sr. No. | Full name of partner | Permanent residential address | Extent of share in the partnership | Name and address of other business in which thepartner has any share of interest | Signature |