Section 33 in The Bombay Shops and Establishments Act, 1948
33. Young persons and women to work between 6 a.m. and 7 p. m.
- No young person or woman, shall be required or allowed to work, whether as an employee or otherwise, in any establishment before 6-00 a.m. and after 7 p. m., notwithstanding that such young person or woman is a member of the family of the employer.
