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[Cites 0, Cited by 0] [Section 445(1)] [Section 445] [Entire Act]

State of Nagaland - Subsection

Section 445(1)(a) in Nagaland Municipal Act, 2001

(a)Bathe in or near any lake, tank, reservoir, fountain, cistern, duct, standpipe, stream or well or any part of any river or other place in the Municipality;