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State of Madhya Pradesh - Section

Section 3 in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998

3. Preparation of Register and site plan.

(1)The Authorised Officer shall prepare a register for each area and Mohalla Sabha in form A' for the purpose of this Act.
(2)The Authorised Officer shall cause to be prepared a site plan showing plots of land under occupation by each family of area and the Mohalla Sabha. A rough map of the Mohalla shall be attached to the said register which need not be according to scale.