Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Telangana - Subsection Section 7A(2) in Telangana Cinemas (Regulation) Act, 1955 (2)The Government may stay the execution of any such order, pending the exercise of the powers under subsection (1) in respect thereof.]
