Gujarat High Court
Indiraben Wd/O Ratilal Gajjar & 4 vs Daiben Kanabhai & 5 on 26 December, 2017
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/20798/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 20798 of 2016
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INDIRABEN WD/O RATILAL GAJJAR & 4....Petitioner(s)
Versus
DAIBEN KANABHAI & 5....Respondent(s)
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Appearance:
MS MAMTA R VYAS, ADVOCATE for the Petitioner(s) No. 1 - 5
GOVERNMENT PLEADER for the Respondent(s) No. 6
MR MB PARIKH, ADVOCATE for the Respondent(s) No. 2 - 5
UNSERVED-EXPIRED (N) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 26/12/2017
ORAL ORDER
Learned advocate for the petitioner to take steps to bring heirs and legal representatives of respondent no.1 on record who is reported to have expired.
Stand over to 02/02/2018.
(R.M.CHHAYA, J.) ila Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Dec 26 23:06:19 IST 2017