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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(xxxvii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxxvii)matter relating to nomination of members of Committees under sub-section (1) of section 17,