Supreme Court - Daily Orders
Commissioner Of Income Tax-Iv vs Torrent Pharmaceuticals Ltd on 12 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.6 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
6711/2017
(Arising out of impugned final judgment and order dated 27-07-2016
in ITA No. 700/2008 passed by the High Court Of Gujarat At
Ahmedabad)
THE COMMISSIONER OF INCOME TAX-IV Petitioner(s)
VERSUS
TORRENT PHARMACEUTICALS LTD. Respondent(s)
Date : 12-04-2019 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Sanjay Jain, ASG.
Mr. H. Raghavendra Rao, Adv.
Ms. Meenakshi Grover, Adv.
Mr. Chimayee Chandra, ADv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Amar Dave, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed on the ground of low tax effect.
(MEENAKSHI KOHLI) Signature Not Verified (RENU KAPOOR) COURT MASTER Digitally signed by SANJAY KUMAR Date: 2019.04.12 COURT MASTER 17:00:12 IST Reason: