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Supreme Court - Daily Orders

Commissioner Of Income Tax-Iv vs Torrent Pharmaceuticals Ltd on 12 April, 2019

Bench: Ashok Bhushan, K.M. Joseph

     ITEM NO.6                                COURT NO.12                   SECTION III

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for   Special   Leave   to    Appeal   (C)......CC       No(s).
     6711/2017

     (Arising out of impugned final judgment and order dated 27-07-2016
     in ITA No. 700/2008 passed by the High Court Of Gujarat At
     Ahmedabad)

     THE COMMISSIONER OF INCOME TAX-IV                                        Petitioner(s)

                                                      VERSUS

     TORRENT PHARMACEUTICALS LTD.                                             Respondent(s)

     Date : 12-04-2019                  This matter was called on for hearing today.

     CORAM :                            HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                        HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                  Mr. Sanjay Jain, ASG.
                                        Mr. H. Raghavendra Rao, Adv.
                                        Ms. Meenakshi Grover, Adv.
                                        Mr. Chimayee Chandra, ADv.
                                        Mrs. Anil Katiyar, AOR

     For Respondent(s)                  Mr.   Amar Dave, Adv.
                                        Mr.   P. S. Sudheer, AOR
                                        Mr.   Rishi Maheshwari, Adv.
                                        Ms.   Anne Mathew, Adv.
                                        Mr.   Bharat Sood, Adv.
                                        Ms.   Shruti Jose, Adv.

                             UPON hearing the counsel the Court made the following

                                                   O R D E R

Delay condoned.

The special leave petition is dismissed on the ground of low tax effect.

(MEENAKSHI KOHLI) Signature Not Verified (RENU KAPOOR) COURT MASTER Digitally signed by SANJAY KUMAR Date: 2019.04.12 COURT MASTER 17:00:12 IST Reason: