Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 237(2)] [Section 237] [Entire Act] State of Tamilnadu - Subsection Section 237(2)(b) in The Coimbatore City Municipal Corporation Act, 1981 (b)for the provision, maintenance and repair of the water-supply mains, drains and sewers in, alongside or under such street;