Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 401] [Entire Act] State of Uttar Pradesh - Subsection Section 401(2) in The General Rules (Civil), 1957 (2)A memorandum book of dates for execution cases in Form No. 78, and another memorandum book in the same form for miscellaneous cases.
