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Madhya Pradesh High Court

Binni Bai vs Malgujar on 12 March, 2026

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 SA-280-2014 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 280 of 2014 (BINNI BAI Vs MALGUJAR AND OTHERS ) Dated : 12-03-2026 Parties through their counsel.

As prayed, list this case on 16.03.2026 .

(G. S. AHLUWALIA) JUDGE Aman Signature Not Verified Signed by: AMAN TIWARI Signing time: 12-03-2026 05:40:45 PM