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Punjab-Haryana High Court

State Of Haryana And Another vs Ram Pal And Others on 1 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                      R.F.A. NO. 2276 OF 2009(O &M)
                                        ( L.A.C. No. 453 OF 2007)




State of Haryana and another                       ...............Appellants


                     Versus


Ram Pal and others                       .................Respondents




CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present: Mr. H.S. Hooda, Advocate General, Haryana with
         Mr. D.D. Gupta, Additional Advocate General, Haryana.

           Mr. V.K. Gupta, Advocate, for the respondents.




RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1688 of 2009, titled as Tarlochan Singh and another Versus State of Haryana and others.

(RAJESH BINDAL) JUDGE 1.4.2011 A.Gupta