Punjab-Haryana High Court
State Of Haryana And Another vs Ram Pal And Others on 1 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 2276 OF 2009(O &M)
( L.A.C. No. 453 OF 2007)
State of Haryana and another ...............Appellants
Versus
Ram Pal and others .................Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. H.S. Hooda, Advocate General, Haryana with
Mr. D.D. Gupta, Additional Advocate General, Haryana.
Mr. V.K. Gupta, Advocate, for the respondents.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1688 of 2009, titled as Tarlochan Singh and another Versus State of Haryana and others.
(RAJESH BINDAL) JUDGE 1.4.2011 A.Gupta