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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(3) in Jammu and Kashmir Panchayati Raj Act, 1989

(3)[ It shall come into force on such date as the Government may, by notification in the Government Gazette, appoint in this behalf.] [Enforced vide SRO- 220 dated : 30-6-1997 w.e.f. 1-7-1997]