Section 12 in The M.P. Land Revenue Code, 1959

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State of Madhya Pradesh - Section

Section 12 in The M.P. Land Revenue Code, 1959

12. Control over Revenue Officers.

(1)All Revenue Officers shall be subordinate to the State Government.

(2)All Revenue Officers in a Division shall be subordinate to the Commissioner.

(3)Unless the State Government otherwise directs all Revenue Officers in a district shall be subordinate to the Collector.