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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Union of India - Subsection

Section 124(1) in Patent Rules, 2003

(1)Any person interested may, at any time, within three months from the date of the advertisement of the request for correction in [* * *] [ The words " in the Official Gazette" omitted by S.O. 1418(E), dated 28.12.2004 (w.e.f. 1.1.2005).] give notice of opposition to the Controller in Form 14 in duplicate.