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[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(5)(c) in Tamil Nadu National Law School Act, 2012

(c)to keep the minutes of all the proceedings of the meeting of the General Council, the Executive Council, the Academic Council, the Faculties, the Boards of Studies, the Boards of Examiners and of any Committee appointed by the authorities of the School;