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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(1)(a) in The Delhi Metro Airport Express Line, General Rules, 2010

(a)Stations shall be open for access to the public at least ten minutes before the advertised time of departure for the first train and until all the passengers have left the station after the arrival of the last train and at all other times the station shall be secured, as laid down in the special instructions, against unauthorised entry;