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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Sikkim - Subsection

Section 58(1)(q) in Sikkim Urban and Regional Planning and Development Act, 1998

(q)Construction, reconstruction, alteration, improvement and maintenance of public roads and streets, bridges, parking lots, transport terminals including bus depots, airports, bus bays and stops, street lighting and avenue plantation;