Madhya Pradesh High Court
Mohd. Sahil Alias Sonu Khan vs The State Of Madhya Pradesh on 27 February, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-7546-2018
(MOHD. SAHIL ALIAS SONU KHAN Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 27-02-2018
Shri Manish Tiwari, learned counsel for the applicant.
Shri S.D. Khan, learned Government Advocate for the
respondent/ State.
Learned Government counsel is directed to place on record the sh criminal antecedents of the applicant, if any.
e List next week.
ad Pr (ROHIT ARYA) JUDGE a hy Digitally signed by PRACHI KUNTE ad Date: 2018.03.01 14:24:34 +05'30' M Prachi of rt ou C h ig H