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Madhya Pradesh High Court

Mohd. Sahil Alias Sonu Khan vs The State Of Madhya Pradesh on 27 February, 2018

             THE HIGH COURT OF MADHYA PRADESH
                       MCRC-7546-2018
             (MOHD. SAHIL ALIAS SONU KHAN Vs THE STATE OF MADHYA PRADESH)


   1
   Jabalpur, Dated : 27-02-2018
        Shri Manish Tiwari, learned counsel for the applicant.
        Shri S.D. Khan, learned Government Advocate for the
  respondent/ State.

Learned Government counsel is directed to place on record the sh criminal antecedents of the applicant, if any.

e List next week.

ad Pr (ROHIT ARYA) JUDGE a hy Digitally signed by PRACHI KUNTE ad Date: 2018.03.01 14:24:34 +05'30' M Prachi of rt ou C h ig H