Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(a) in The West Bengal Fire Services Act, 1950 (a)that the warehouse or workshop shall at all times be open to the inspection by such officer or officers, being member or members of a fire brigade as may be appointed by the Director ;
