Bombay High Court
M/S. National Properties vs Sindhi Immigrants Co-Operative ... on 11 April, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 285 OF 2016
In
COMMERCIAL SUIT 509 OF 2016
M/s. National Properties ....Petitioner
V/S
Sindhi Immigrants Co-operative Housing Society ....Respondent
Ltd And 15 Ors Mr. Virag Tulzapurkar Sr. Advocate a/w Mr. Mandar Soman and Mr. Sahil Mahajan For Plaintiff Mr. S.K. Nair a/w Mr. Suresh Kabra and Satish Rao and Laxman Kanal for Defendant No. 1 Mr. Gautam Ankhad a/w Mr. Samit Shukla and Mr.Rushbh Parekh i/b DSK Legal for Defendant No. 2 to 13 & 16 Ms.Saumya Srikrishna a/w Reshma Kurle for Defendant No. 17 to 20, 22 to 24, 26, 27, 29 to 31, 33 to 39, 41 to 42 CORAM : A. K. MENON, J DATE : 11th April, 2019 P.C. :
Heard. Reserved for Orders.
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