Delhi High Court - Orders
R-9 Of Cpc) Alstone International vs Viola Decoratives Pvt Ltd And Ors on 17 April, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~16-17 (connected) * IN THE HIGH COURT OF DELHI AT NEW DELHI + CS(COMM) 682/2021, I.A. 17188/2021 (O-XXXIX R-1 & 2 of CPC), I.A. 1053/2022 (u/S 5 & 8 of Arbitration & Conciliation Act), I.A. 1145/2022 (O-XXXIX R-2A of CPC), I.A. 1159/2022 (O- XXXIX R-4 of CPC), I.A. 4562/2022 (for condonation of delay of 41 days in filing reply to I.A. 1053/2022) , CCP(O) 14/2023 (u/S 11 & 12), I.A. 3620/2023 (for condonation of delay of 155 days in filing reply to I.A. 1159/2022), I.A. 3621/2023 (for condonation of delay of 155 days in filing reply to I.A. 1145/2022), I.A. 3657/2023 (O-XXVI R-9 of CPC), I.A. 3658/2023 (exemption from serving I.A. O-XXVI R-9 of CPC) ALSTONE INTERNATIONAL ..... Plaintiff Through: Mr. Chander M. Lall, Senior Advocate with Mr. Ashutosh Kumar and Mr. Sajan Shankar Prasad, Advocates. versus VIOLA DECORATIVES PVT LTD AND ORS. ..... Defendants Through: Ms. Meenakshi Ogra, Mr. Amarjeet Singh and Mr. Rishi Vohra, Advocates. + CS(COMM) 52/2022, I.A. 1154/2022 (O-XXXIX R-1 & 2 of CPC), I.A. 1157/2022 (O-XXVI R-9 of CPC), I.A. 4601/2022 (u/S 5 & 8 of Arbitration & Conciliation Act), I.A. 4602/2022 (O-XXXIX R-2A of CPC), I.A. 17925/2022 (for condonation of delay of 208 days in filing reply to I.A. 1054/2022), I.A. 17928/2022 (for condonation of delay of 12 days in filing WS) CCP(O) 15/2023 (u/S 11 & 12), I.A. 3596/2023 (O-XXVI R-9 of CPC), I.A. 3597/2023 (exemption from serving I.A. O-XXVI R-9 of CPC), I.A. 3618/2023 (for condonation of delay of 35 days in filing reply to I.A. 1154/2022), I.A. 3619/2023 (for condonation of delay of 190 days in filing reply to I.A. 4601/2022), I.A. 5959/2023 (for condonation of delay of 9 days in Signature Not Verified Digitally Signed By:AMIT BANSAL CS(COMM) 682/2021 and connected matter Page 1 of Signing Date:17.04.2023 2 18:21:32 filing reply to CCP(O) 15/2023) ALSTONE INTERNATIONAL ..... Plaintiff Through: Mr. Chander M. Lall, Senior Advocate with Mr. Ashutosh Kumar and Mr. Sajan Shankar Prasad, Advocates. versus ALSTONE INDUSTRIES PVT LTD AND ORS. ..... Defendants Through: Ms. Meenakshi Ogra, Mr. Amarjeet Singh and Mr. Rishi Vohra, Advocates. CORAM: HON'BLE MR. JUSTICE AMIT BANSAL ORDER
% 17.04.2023
1. Senior counsel appearing on behalf of the plaintiff seeks short accommodation on personal grounds.
2. List on 1st May, 2023.
3. The Director of the alleged contemnor no.l, Deepankar Garg, shall be present in the Court on the next date of hearing.
AMIT BANSAL, J.
APRIL 17, 2023 at Signature Not Verified Digitally Signed By:AMIT BANSAL CS(COMM) 682/2021 and connected matter Page 2 of Signing Date:17.04.2023 2 18:21:32