Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 1]

Delhi High Court - Orders

R-9 Of Cpc) Alstone International vs Viola Decoratives Pvt Ltd And Ors on 17 April, 2023

Author: Amit Bansal

Bench: Amit Bansal

$~16-17 (connected)
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CS(COMM) 682/2021, I.A. 17188/2021 (O-XXXIX R-1 & 2 of
       CPC), I.A. 1053/2022 (u/S 5 & 8 of Arbitration & Conciliation Act),
       I.A. 1145/2022 (O-XXXIX R-2A of CPC), I.A. 1159/2022 (O-
       XXXIX R-4 of CPC), I.A. 4562/2022 (for condonation of delay of 41
       days in filing reply to I.A. 1053/2022) , CCP(O) 14/2023 (u/S 11 &
       12), I.A. 3620/2023 (for condonation of delay of 155 days in filing
       reply to I.A. 1159/2022), I.A. 3621/2023 (for condonation of delay of
       155 days in filing reply to I.A. 1145/2022), I.A. 3657/2023 (O-XXVI
       R-9 of CPC), I.A. 3658/2023 (exemption from serving I.A. O-XXVI
       R-9 of CPC)

       ALSTONE INTERNATIONAL                       ..... Plaintiff
                    Through: Mr. Chander M. Lall, Senior
                             Advocate with Mr. Ashutosh Kumar
                             and Mr. Sajan Shankar Prasad,
                             Advocates.

                              versus

       VIOLA DECORATIVES PVT LTD AND ORS.      ..... Defendants
                   Through: Ms. Meenakshi Ogra, Mr. Amarjeet
                             Singh and Mr. Rishi Vohra,
                             Advocates.

+      CS(COMM) 52/2022, I.A. 1154/2022 (O-XXXIX R-1 & 2 of CPC),
       I.A. 1157/2022 (O-XXVI R-9 of CPC), I.A. 4601/2022 (u/S 5 & 8 of
       Arbitration & Conciliation Act), I.A. 4602/2022 (O-XXXIX R-2A of
       CPC), I.A. 17925/2022 (for condonation of delay of 208 days in filing
       reply to I.A. 1054/2022), I.A. 17928/2022 (for condonation of delay
       of 12 days in filing WS) CCP(O) 15/2023 (u/S 11 & 12), I.A.
       3596/2023 (O-XXVI R-9 of CPC), I.A. 3597/2023 (exemption from
       serving I.A. O-XXVI R-9 of CPC), I.A. 3618/2023 (for condonation
       of delay of 35 days in filing reply to I.A. 1154/2022), I.A. 3619/2023
       (for condonation of delay of 190 days in filing reply to I.A.
       4601/2022), I.A. 5959/2023 (for condonation of delay of 9 days in

                                                         Signature Not Verified
                                                         Digitally Signed By:AMIT
                                                         BANSAL

CS(COMM) 682/2021 and connected matter                                Page 1 of
                                                         Signing Date:17.04.2023    2
                                                                                 18:21:32
        filing reply to CCP(O) 15/2023)

       ALSTONE INTERNATIONAL                       ..... Plaintiff
                    Through: Mr. Chander M. Lall, Senior
                             Advocate with Mr. Ashutosh Kumar
                             and Mr. Sajan Shankar Prasad,
                             Advocates.

                              versus

       ALSTONE INDUSTRIES PVT LTD AND ORS.     ..... Defendants
                    Through: Ms. Meenakshi Ogra, Mr. Amarjeet
                             Singh and Mr. Rishi Vohra,
                             Advocates.

       CORAM:
       HON'BLE MR. JUSTICE AMIT BANSAL
                              ORDER

% 17.04.2023

1. Senior counsel appearing on behalf of the plaintiff seeks short accommodation on personal grounds.

2. List on 1st May, 2023.

3. The Director of the alleged contemnor no.l, Deepankar Garg, shall be present in the Court on the next date of hearing.

AMIT BANSAL, J.

APRIL 17, 2023 at Signature Not Verified Digitally Signed By:AMIT BANSAL CS(COMM) 682/2021 and connected matter Page 2 of Signing Date:17.04.2023 2 18:21:32