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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xiv) in Rajasthan Ropeway Rules, 2000

(xiv)the condition under which the promoter may sell or transfer his right to the State Government or to a Local Authority or to any person, body corporate, firm, association of individuals other than the promoter;