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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(b)"Common Entrance Test" means Eamcet, the examination conducted for assigning rank or merit to candidates, which will be the basis for admission of the candidates into the first year of concerned under-Graduate Courses in various Government Professional Institutions in the State.