Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Madhya Pradesh - Subsection Section 39(2) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000 (2)The Council shall cause to be maintained a State Register of Paramedical Practitioners in such form as may be prescribed by regulations.
