Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 101 in Tripura Excise Rules, 1962 101. Only water may be added to country spirit. - No substance except water used for reducing purposes shall be added to country spirit for supply to licensed retail vendors thereof.
