Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(c) in The Indian Stamp Rules, 1925 (c)[Copies of maps or plans, printed copies and copies of or extract from registers given on printed forms] [Substituted by Notification No. 13, dated 14.9.1935.] when chargeable with duty under Article 24 of Schedule I.
