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[Cites 0, Cited by 0] [Section 86] [Entire Act]

Union of India - Subsection

Section 86(3) in The Coal Mines Regulations, 2017

(3)The factor of safety shall not be less than ten for components of suspension gears and threaded joints shall be avoided:Provided that wherever it is not practicable to avoid a threaded joint, a factor of safety not less than fifteen shall be ensured.