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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Right to Information Rules, 2005

(c)'fee' means amount payable by the applicant for obtaining any information under the provisions of Sub-section (1) of Section 6 and Sub-sections (1) and (5) of Section 7 excluding the cost of providing information;