Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

6. The Unit for registering votes.

- The unit for registration of electors shall be the ward. Every person whose name appears in the electoral roll of the Assembly Constituency representing the area covered by the ward shall be registered in that ward. No person shall be entitled to be registered in the electoral roll for more than one ward of any Municipal Corporation.