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[Cites 0, Cited by 0] [Section 52(13)] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(13)(iii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(iii)A person applying under sub-rule (14) to set aside the sale of immovable property, shall not be entitled to make an application under the sub-rule.