Supreme Court - Daily Orders
Kalkaji Mandir Vikreta Sangathan-Ii vs Piyush Joshi on 29 March, 2022
Bench: D.Y. Chandrachud, Surya Kant, Bela M. Trivedi
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ITEM NO.6 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).32452-32453/2013
(Arising out of impugned final judgment and order dated 09-10-2013
in WPC No. 4924/2013 and 09-10-2013 in CMA No. 14098/2013 passed by
the High Court Of Delhi At New Delhi)
KALKAJI MANDIR VIKRETA SANGATHAN-II & ORS. Petitioner(s)
VERSUS
PIYUSH JOSHI & ORS. Respondent(s)
(WITH IA No. 131729/2021 - APPLICATION FOR SUBSTITUTION, IA No.
151160/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 44/2015 -
CHANGE OF ADVOCATE ON RECORD, IA No. 134146/2021 - EX-PARTE STAY,
IA No. 18/2014 - EXEMPTION FROM FILING O.T., IA No. 9/2014 -
EXEMPTION FROM FILING O.T., IA No. 8/2014 - EXEMPTION FROM FILING
O.T., IA No. 5/2013 - EXEMPTION FROM FILING O.T., IA No. 26/2014 -
EXEMPTION FROM FILING O.T., IA No. 3/2014 - INTERVENTION
APPLICATION, IA No. 54/2016 - INTERVENTION APPLICATION, IA No.
111929/2017 - INTERVENTION APPLICATION, IA No. 50/2016 -
INTERVENTION APPLICATION, IA No. 56546/2017 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 19344-19345/2021 (XIV)
(WITH IA No. 153624/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16638/2021 (XIV)
(WITH IA No. 141176/2021 – INTERVENTION/IMPLEADMENT, IA No.
141181/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 16182/2021 (XIV)
(WITH IA No. 154668/2021 - APPROPRIATE ORDERS/DIRECTIONS)
SLP(C) No. 16184/2021 (XIV)
(FOR ADMISSION and I.R.)
SLP(C) No. 16183/2021 (XIV)
(FOR ADMISSION and I.R.)
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2022.03.29
Diary No(s). 30894/2021 (XIV)
16:33:13 IST
Reason:
(WITH IA No. 1572/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 1574/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 1573/2022 - PERMISSION TO FILE
LENGTHY LIST OF DATES, IA No. 1570/2022 - PERMISSION TO FILE SLP)
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Diary No(s). 28345/2021 (XIV)
(WITH IA No. 159777/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 159782/2021 - INTERVENTION/IMPLEADMENT
IA No. 159775/2021 - PERMISSION TO FILE SLP)
S.L.P.(C)...CC No. 20364/2014 (XIV)
(WITH IA No. 1/2014 - PERMISSION TO FILE SLP)
SLP(C) No. 32845/2013 (XIV)
(WITH IA No. 1/2013 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 3/2015 - PERMISSION TO FILE ANNEXURES)
Date : 29-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Ms. Sumita Hazarika, AOR
Mr. Ramesh Kumar Mishra, AOR
Mr. Lokesh Bhardwaj, Adv.
Mr. Pramod Dayal, AOR
Mr. Mohit Auluck, Adv.
Mr. Rakesh Kumar, Adv.
Mr. Om Prakash Kharbanda, Adv.
Mr. Rochak Kharbanda, Adv.
Ms. Puja Dewan , AOR
Mr. Deepak Dewan, Adv.
Mr. Sarvam Ritam Khare, AOR
Mr. Sonal Jain, AOR
Mr. Ishkaran Singh, Adv.
Ms. Kajal Sharma, Adv.
Mr. S. Sasibhusan, Adv.
Mr. Vikram Singh, AOR
For Respondent(s) Mr. Sanjay Jain, ASG
Mr. Saurabh Mishra, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Vibhu Shankar Mishra, Adv.
Mr. Amrish Kumar, AOR
Mr. Gurmeet Singh Makker, AOR
Ms. Sunita Sharma, Adv.
Mr. Chirag M. Shroff, AOR
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Mr. Amandeep Mehta, Adv.
Ms. Sumita Hazarika, AOR
Mr. Arun K. Sinha, AOR
Mr. R.K. Bhardwaj, Adv.
Mr. Dheeraj Bhardwaj, Adv.
Mr. Neeraj Bhardwaj, Adv.
Mr. Satyendra Kumar, AOR
Ms. Binu Tamta, AOR
Mr. Dhruv Tamta, Adv.
Mr. Rakesh Kumar-i, AOR
Respondent-in-person
Mr. P. Parmeswaran, AOR
Mr. Rajinder Mathur, AOR
M/S. Mitter & Mitter Co., AOR
Mr. V. Sridhar Reddy, Adv.
Mr. Abhijit Sengupta, AOR
Mr. Kumar Neeraj, Adv.
Mr. K. S. Rana, AOR
Mr. Ritesh Kumar Chowdhary, AOR
Mr. Ranjan Kumar, AOR
Mr. Ashok Kumar, Adv.
Mr. Sanjay Kumar, Adv.
Mr. Kapil Dev Yadav, Adv.
Mr. Abhijeet Sinha, AOR
Ms. Radhika Chutervedi, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S.K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. E. Vinay Kumar, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Narender Kumar Verma, AOR
Mr. Kush Bhardwaj, Adv.
Mr. Namit Saxena, AOR
Ms. Sonali Chopra, Adv.
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Mr. Awnish Maithani, Adv.
Mr. Rohit Nagpal, Adv.
Mr. Akarshan Bhardwaj, Adv.
Ms. Garima Anand, Adv.
Mr. M.R.P Soma Sundaram, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the petitions on 27 April 2022.
(SANJAY KUMAR-I) (DIPTI KHURANA) AR-CUM-PS COURT MASTER