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Supreme Court - Daily Orders

Kalkaji Mandir Vikreta Sangathan-Ii vs Piyush Joshi on 29 March, 2022

Bench: D.Y. Chandrachud, Surya Kant, Bela M. Trivedi

                                           1

     ITEM NO.6                   COURT NO.4                    SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)        No(s).32452-32453/2013

     (Arising out of impugned final judgment and order dated 09-10-2013
     in WPC No. 4924/2013 and 09-10-2013 in CMA No. 14098/2013 passed by
     the High Court Of Delhi At New Delhi)

     KALKAJI MANDIR VIKRETA SANGATHAN-II & ORS.                  Petitioner(s)

                                          VERSUS

     PIYUSH JOSHI & ORS.                                         Respondent(s)

     (WITH IA No. 131729/2021 - APPLICATION FOR SUBSTITUTION, IA No.
     151160/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 44/2015 -
     CHANGE OF ADVOCATE ON RECORD, IA No. 134146/2021 - EX-PARTE STAY,
     IA No. 18/2014 - EXEMPTION FROM FILING O.T., IA No. 9/2014 -
     EXEMPTION FROM FILING O.T., IA No. 8/2014 - EXEMPTION FROM FILING
     O.T., IA No. 5/2013 - EXEMPTION FROM FILING O.T., IA No. 26/2014 -
     EXEMPTION FROM FILING O.T., IA No. 3/2014 - INTERVENTION
     APPLICATION, IA No. 54/2016 - INTERVENTION APPLICATION, IA No.
     111929/2017   -  INTERVENTION   APPLICATION,  IA  No.   50/2016  -
     INTERVENTION APPLICATION, IA No. 56546/2017 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     WITH
     SLP(C) No. 19344-19345/2021 (XIV)
     (WITH IA No. 153624/2021 - PERMISSION                TO     FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     SLP(C) No. 16638/2021 (XIV)
     (WITH IA No. 141176/2021 – INTERVENTION/IMPLEADMENT, IA No.
     141181/2021      -      PERMISSION TO     FILE     ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     SLP(C) No. 16182/2021 (XIV)
     (WITH IA No. 154668/2021 - APPROPRIATE ORDERS/DIRECTIONS)

     SLP(C) No. 16184/2021 (XIV)
     (FOR ADMISSION and I.R.)

     SLP(C) No. 16183/2021 (XIV)
     (FOR ADMISSION and I.R.)
Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2022.03.29

     Diary No(s). 30894/2021 (XIV)
16:33:13 IST
Reason:


     (WITH IA No. 1572/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 1574/2022 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 1573/2022 - PERMISSION TO FILE
     LENGTHY LIST OF DATES, IA No. 1570/2022 - PERMISSION TO FILE SLP)
                                   2


Diary No(s). 28345/2021 (XIV)
(WITH IA No. 159777/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT, IA No. 159782/2021 - INTERVENTION/IMPLEADMENT
IA No. 159775/2021 - PERMISSION TO FILE SLP)

S.L.P.(C)...CC No. 20364/2014 (XIV)
(WITH IA No. 1/2014 - PERMISSION TO FILE SLP)

SLP(C) No. 32845/2013 (XIV)
(WITH IA No. 1/2013 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 3/2015 - PERMISSION TO FILE ANNEXURES)

Date : 29-03-2022 These matters were called on for hearing today.

CORAM :
          HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
          HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MS. JUSTICE BELA M. TRIVEDI

For Petitioner(s)   Ms. Sumita Hazarika, AOR

                    Mr. Ramesh Kumar    Mishra, AOR

                    Mr.   Lokesh Bhardwaj, Adv.
                    Mr.   Pramod Dayal, AOR
                    Mr.   Mohit Auluck, Adv.
                    Mr.   Rakesh Kumar, Adv.
                    Mr.   Om Prakash Kharbanda, Adv.
                    Mr.   Rochak Kharbanda, Adv.

                    Ms. Puja Dewan , AOR
                    Mr. Deepak Dewan, Adv.

                    Mr. Sarvam Ritam Khare, AOR

                    Mr. Sonal Jain, AOR
                    Mr. Ishkaran Singh, Adv.
                    Ms. Kajal Sharma, Adv.

                    Mr. S. Sasibhusan, Adv.
                    Mr. Vikram Singh, AOR


For Respondent(s)   Mr.   Sanjay Jain, ASG
                    Mr.   Saurabh Mishra, Adv.
                    Ms.   Vanshaja Shukla, Adv.
                    Mr.   Vibhu Shankar Mishra, Adv.
                    Mr.   Amrish Kumar, AOR
                    Mr.   Gurmeet Singh Makker, AOR
                    Ms.   Sunita Sharma, Adv.

                    Mr. Chirag M. Shroff, AOR
               3

Mr. Amandeep Mehta, Adv.

Ms. Sumita Hazarika, AOR

Mr. Arun K. Sinha, AOR

Mr.   R.K. Bhardwaj, Adv.
Mr.   Dheeraj Bhardwaj, Adv.
Mr.   Neeraj Bhardwaj, Adv.
Mr.   Satyendra Kumar, AOR

Ms. Binu Tamta, AOR
Mr. Dhruv Tamta, Adv.

Mr. Rakesh Kumar-i, AOR

Respondent-in-person

Mr. P. Parmeswaran, AOR

Mr. Rajinder Mathur, AOR

M/S.    Mitter & Mitter Co., AOR

Mr. V. Sridhar Reddy, Adv.
Mr. Abhijit Sengupta, AOR
Mr. Kumar Neeraj, Adv.

Mr. K. S. Rana, AOR

Mr. Ritesh Kumar Chowdhary, AOR

Mr.   Ranjan Kumar, AOR
Mr.   Ashok Kumar, Adv.
Mr.   Sanjay Kumar, Adv.
Mr.   Kapil Dev Yadav, Adv.

Mr. Abhijeet Sinha, AOR

Ms.   Radhika Chutervedi, Adv.
Mr.   Hitesh Kumar Sharma, Adv.
Mr.   S.K. Rajora, Adv.
Mr.   Akhileshwar Jha, Adv.
Mr.   E. Vinay Kumar, Adv.
Mr.   Rameshwar Prasad Goyal, AOR

Mr. Narender Kumar Verma, AOR

Mr. Kush Bhardwaj, Adv.

Mr. Namit Saxena, AOR
Ms. Sonali Chopra, Adv.
                                  4

               Mr. Awnish Maithani, Adv.

               Mr.   Rohit Nagpal, Adv.
               Mr.   Akarshan Bhardwaj, Adv.
               Ms.   Garima Anand, Adv.
               Mr.   M.R.P Soma Sundaram, AOR



UPON hearing the counsel the Court made the following
                       O R D E R

List the petitions on 27 April 2022.





(SANJAY KUMAR-I)                           (DIPTI KHURANA)
   AR-CUM-PS                                 COURT MASTER