Section 14(1) in Gujarat District Mineral Foundation Rules, 2016
(1)With respect to each plans, programmes and projects to be implemented as a part of the Annual Plan, the Executive Committee shall prepare a list of Beneficiaries. Such Beneficiaries may be:(a)specified individuals - in case of plans, programmes or projects targeted at individuals; or(b)a class of population - in case of plans, programmes or projects targeted for general welfare of a particular class of populations, such a people residing in a specified area.
