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Union of India - Section

Section 11 in The Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006

11. Oath of Officer and Secrecy.

- The Chairperson and Members shall, before entering upon their office, make and subscribe an Oath of Office and Secrecy, in the forms I and II annexed to these rules.