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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(c) in The Haryana Cattle Fairs Act, 1970

(c)"cattle fair" means a gathering of more than twenty persons for the purpose of sale or purchase or exhibition for sale or purchase of cattle and includes cattle market].
(cc)[ "cattle market" means a place where the business of sale or purchase of cattle is regularly conducted] [Inserted by Haryana Act 36 of 1971.];