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[Cites 7, Cited by 0]

Kerala High Court

Thomas Daniel vs State Of Kerala on 19 January, 2021

Author: Ashok Menon

Bench: Ashok Menon

               'IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                       Bail Appl..No.636 OF 2021

      CRIME NO.1576/2020 OF MEDICAL COLLEGE POLICE STATION ,
                        THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1        THOMAS DANIEL,
               AGED 66 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,
               PATHANAMTHITTA
               PIN-686698

      2        PRABHA THOMAS,
               AGED 61 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               PIN-686698

      3        DR.RINU MARIAM THOMAS,
               AGED 35 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,
               PATHANAMTHITTA
               PIN-686698

      4        REBA MARY THOMAS,
               AGED 26 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,
               PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               2

             HIGH COURT OF KERALA,
             ERNAKULAM
             PIN-682031

      2      CENTRAL BUREAU OF INVESTIGATION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR
             OTHERS PRESENT:

             SRI.SASTHAMANGALAM S. AJITHKUMAR-SPL.P.P FOR C.B.I


     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..637/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               3


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.637 OF 2021

     CRIME NO.1579/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                4

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               5


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.638 OF 2021

     CRIME NO.1583/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             PIN-686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               6

              BY ADV. SRI.C.S.MANU

RESPONDENT:

      1       STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA,
              ERNAKULAM
              PIN-682031

      2       CENTRAL BUREAU OF INVESTIGATION COCHIN
              REPRESENTED BY ITS SUPERTENTENT OF POLICE
              PIN-682017

              R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               7




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.639 OF 2021

     CRIME NO.1594/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      3      DR RINU MARIAM THOMAS,
             AGED 35 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                8


               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
               PIN-682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               9




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.640 OF 2021

     CRIME NO.1592/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      3      DR RINU MARIAM THOMAS,
             AGED 35 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                10

               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               COCHIN
               PIN-682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               11


            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.641 OF 2021

     CRIME NO.1577/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

             BY ADV. SRI.C.S.MANU
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               12


RESPONDENT:

      1       STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA,
              ERNAKULAM
              PIN-682031

      2       CENTRAL BUREAU OF INVESTIGATION COCHIN
              REPRESENTED BY ITS SUPERINTENDENT OF POLICE
              682017

              R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               13




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.642 OF 2021

     CRIME NO.1593/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      3      DR RINU MARIAM THOMAS
             AGED 35 YEARS
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR, KONNI, PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI,
             PATHANAMTHITTA
             PIN-686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                14


               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               15




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.643 OF 2021

     CRIME NO.1712/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               16

              PIN-686698

              BY ADV. SRI.C.S.MANU

RESPONDENT:

      1       STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA,
              ERNAKULAM
              PIN-682031

      2       CENTRAL BUREAU OF INVESTIGATION COCHIN
              REPRESENTED BY ITS SUPERINTENDENT OF POLICE
              682017

              R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               17




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.644 OF 2021

     CRIME NO.1582/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                18

               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               PIN-682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               19




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.645 OF 2021

     CRIME NO.1590/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                20


               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 21




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.646 OF 2021

     CRIME NO.1602/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               22




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.647 OF 2021

     CRIME NO.1602/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      3      DR RINU MARIAM THOMAS,
             AGED 35 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                23

               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               COCHIN
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 24




              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.648 OF 2021

     CRIME NO.1593/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

              DR.RIA ANN THOMAS,
              AGED 31 YEARS,
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,
              PATHANAMTHITTA
              PIN-686698

              BY ADV. SRI.C.S.MANU

RESPONDENT:

      1       STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA,
              ERNAKULAM
              PIN-682031

      2       CENTRAL BUREAU OF INVESTIGTION COCHIN
              REPRESENTED BY ITS SUPERINTENDENT OF POLICE
              PIN-682017

              R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 25




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.649 OF 2021

     CRIME NO.1595/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               PIN-682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               26




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.650 OF 2021

     CRIME NO.1581/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                27

               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               PIN-682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 28




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.651 OF 2021

     CRIME NO.1594/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS
               AGED 31 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 29


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.652 OF 2021

     CRIME NO.1579/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O., KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION,
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 30


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.653 OF 2021

     CRIME NO.1696/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM,
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 31




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.654 OF 2021

     CRIME NO.1712/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 32




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.655 OF 2021

     CRIME NO.1586/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM

PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI,
               PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 33




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.656 OF 2021

     CRIME NO.1695/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,
               PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               PIN-682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 34




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.657 OF 2021

     CRIME NO.1581/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION,
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               35




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.658 OF 2021

     CRIME NO.1595/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR, KONNI, PATHANAMTHITTA
             686698

      2      PRABHA THOMAS,
             AGED 61 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             686698

      3      DR RINU MARIAM THOMAS,
             AGED 35 YEARS,
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
             P.O VAKAYAR,
             KONNI, PATHANAMTHITTA
             686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                36

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 37




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.659 OF 2021

     CRIME NO.1580/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               38




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.660 OF 2021

     CRIME NO.1574/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             PIN-686698

      2      PRABHA THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             PIN-686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                39

               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 40


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                     Bail Appl..No.661 OF 2021

     CRIME NO.1580/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1       THOMAS DANIEL,
              AGED 66 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

      2       PRABHA THOMAS,
              AGED 61 YEARS,
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

      3       DR.RINU MARIAM THOMAS,
              AGED 35 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

      4       REBA MARY THOMAS,
              AGED 26 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

              BY ADV. SRI.C.S.MANU

RESPONDENT:

      1       STATE OF KERALA,
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               41

             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA,
             ERNAKULAM
             PIN-682031

      2      CENTRAL BUREAU OF INVESTIGATION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               42




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.662 OF 2021

     CRIME NO.1575/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             686698

      2      PRABHA THOMAS
             AGED 61 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,
             PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS
             AGED 35 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             INDHIKATTIL HOUSE.VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             686698
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                43

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 44




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.663 OF 2021

     CRIME NO.1591/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE.,
               VAKAYAR P.O,KONNI,
               PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 45




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.664 OF 2021

     CRIME NO.1572/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 46




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.665 OF 2021

     CRIME NO.1587/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 47




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.666 OF 2021

     CRIME NO.1582/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 48




              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.667 OF 2021

     CRIME NO.1577/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

              DR. RIA ANN THOMAS,
              AGED 31 YEARS,
              INDHIKATTIL HOUSE,
              VAKAYAR P.O.,
              KONNI, PATHANAMTHITTA
              PIN-686698

              BY ADV. SRI.C.S.MANU

RESPONDENT:

      1       STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,
              HIGH COURT OF KERALA,
              ERNAKULAM
              PIN-682031

      2       CENTRAL BUREAU OF INVESTIGATION
              REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
              682017

              R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               49




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.668 OF 2021

     CRIME NO.1587/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             686698

      2      PRABHA THOMAS,
             AGED 61 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

             BY ADV. SRI.C.S.MANU
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                50

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 51




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.669 OF 2021

     CRIME NO.1583/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 52




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.670 OF 2021

     CRIME NO.1574/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS
               INDHIKATTIL HOUSE,
               VAKAYAR P.O., KONNI, PATHANAMTHITTA
               PIN-686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 53




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.671 OF 2021

     CRIME NO.1572/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1        THOMAS DANIEL
               AGED 66 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      2        PRABHA THOMAS
               AGED 61 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      3        DR.RINU MARIAM THOMAS
               AGED 35 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      4        REBA MARY THOMAS
               AGED 26 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               54


      1      STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA
             682031

      2      CENTRAL BUREAU OF INVESTIGATION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               55




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.672 OF 2021

     CRIME NO.1573/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

      2      PRABHA THOMAS
             AGED 61 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS
             AGED 35 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

             BY ADV. SRI.C.S.MANU
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 56

RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY PUBLIC PROSECUTOR,
                HIGH COURT OF KERALA
                682031

      2         CENTRAL BUREAU OF INVESTIGATION COCHIN
                REPRESENTED BY ITS SUPERTENTENT OF POLICE
                682017

                R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 57




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.673 OF 2021

     CRIME NO.1585/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS
               INDHIKATTIL HOUSE,
               VAKAYAR P.O., KONNI, PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               58




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.674 OF 2021

     CRIME NO.1696/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             686698

      2      PRABHA THOMAS,
             AGED 61 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698
             BY ADV. SRI.C.S.MANU
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                59


RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 60




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.675 OF 2021

     CRIME NO.1573/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               686698


RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 61




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.676 OF 2021

     CRIME NO.1590/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               62




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.677 OF 2021

     CRIME NO.1591/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      2      PRABHA THOMAS
             AGED 61 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS
             AGED 35 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS
             AGED 26 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

             BY ADV. SRI.C.S.MANU
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                63

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERTENTENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                64




              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

               THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                     Bail Appl..No.678 OF 2021

     CRIME NO.1588/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1       THOMAS DANIEL,
              AGED 66 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

      2       PRABHA THOMAS,
              AGED 61 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

      3       DR.RINU MARIAM THOMAS,
              AGED 35 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

      4       REBA MARY THOMAS,
              AGED 26 YEARS
              INDHIKATTIL HOUSE.
              VAKAYAR P.O,KONNI,PATHANAMTHITTA
              686698

              BY ADV. SRI.C.S.MANU

RESPONDENT:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               65


      1      STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA
             682031

      2      CENTRAL BUREAU OF INVESTIGATION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 66




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.679 OF 2021

     CRIME NO.1592/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR.RIA ANN THOMAS,
               AGED 31 YEARS
               INDHIKATTIL HOUSE.VAKAYAR P.O,
               KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 67




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.680 OF 2021

     CRIME NO.1586/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1        THOMAS DANIEL
               AGED 66 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      2        PRABHA THOMAS
               AGED 61 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      3        DR.RINU MARIAM THOMAS
               AGED 35 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      4        REBA MARY THOMAS
               AGED 26 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               68


      1      STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA
             682031

      2      CENTRAL BUREAU OF INVESTIGATION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 69




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.681 OF 2021

     CRIME NO.1589/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O., KONNI, PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               PIN-682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 70




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.682 OF 2021

     CRIME NO.1575/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS
               INDHIKATTIL HOUSE,
               VAKAYAR P.O., KONNI,
               PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 71




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.683 OF 2021

     CRIME NO.1576/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS
               INDHIKATTIL HOUSE,
               VAKAYAR P.O.,
               KONNI, PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA,
               ERNAKULAM
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
               KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 72




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.684 OF 2021

     CRIME NO.1585/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1         THOMAS DANIEL
                AGED 66 YEARS
                INDHIKATTIL HOUSE.VAKAYAR P.O,
                KONNI,PATHANAMTHITTA
                686698

      2         PRABHA THOMAS
                AGED 61 YEARS
                INDHIKATTIL HOUSE.
                VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

      3         DR.RINU MARIAM THOMAS
                AGED 35 YEARS
                INDHIKATTIL HOUSE.
                VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

      4         REBA MARY THOMAS
                AGED 26 YEARS
                INDHIKATTIL HOUSE.
                VAKAYAR P.O,KONNI,PATHANAMTHITTA
                686698

                BY ADV. SRI.C.S.MANU

RESPONDENT/S:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               73


      1      STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA
             682031

      2      CENTRAL BUREAU OF INVESTIGTION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 74




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.685 OF 2021

     CRIME NO.1588/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONER/ACCUSED:

               DR. RIA ANN THOMAS,
               AGED 31 YEARS,
               INDHIKATTIL HOUSE,
               VAKAYAR P.O., KONNI,
               PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 75




               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      Bail Appl..No.686 OF 2021

     CRIME NO.1589/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1        THOMAS DANIEL,
               AGED 66 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      2        PRABHA THOMAS,
               AGED 61 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      3        DR.RINU MARIAM THOMAS,
               AGED 36 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

      4        REBA MARY THOMAS,
               AGED 26 YEARS
               INDHIKATTIL HOUSE.
               VAKAYAR P.O,KONNI,PATHANAMTHITTA
               686698

               BY ADV. SRI.C.S.MANU

RESPONDENTS:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               76


      1      STATE OF KERALA,
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA
             682031

      2      CENTRAL BUREAU OF INVESTIGATION COCHIN
             REPRESENTED BY ITS SUPERTENTENT OF POLICE
             682017

             R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                               77




            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE ASHOK MENON

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                   Bail Appl..No.687 OF 2021

     CRIME NO.1695/2020 OF MEDICAL COLLEGE POLICE STATION ,
                       THIRUVANANTHAPURAM


PETITIONERS/ACCUSED:

      1      THOMAS DANIEL,
             AGED 66 YEARS,
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,
             KONNI,PATHANAMTHITTA
             686698

      2      PRABHA THOMAS,
             AGED 61 YEARS
             INDHIKATTIL HOUSE.
             VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

      3      DR.RINU MARIAM THOMAS,
             AGED 35 YEARS
             INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

      4      REBA MARY THOMAS,
             AGED 26 YEARS
             INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,
             PATHANAMTHITTA
             686698

             BY ADV. SRI.C.S.MANU
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                78


RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY PUBLIC PROSECUTOR,
               HIGH COURT OF KERALA
               682031

      2        CENTRAL BUREAU OF INVESTIGATION COCHIN
               REPRESENTED BY ITS SUPERINTENDENT OF POLICE
               682017

               R1 BY PUBLIC PROSECUTOR

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 B.A.No.636 OF 2021 AND CONNECTED CASES

                                 79



                      COMMON ORDER

Dated this the 19th day of January, 2021 (Bail Appln Nos. 636/2021, 637/2021, 638/2021, 639/2021, 640/2021, 641/2021, 642,2021, 643/2021, 644/2021, 645/2021, 646/2021, 647/2021, 648/2021, 649/2021, 650/2021, 651/2021, 652/2021, 653/2021, 654/2021, 655/2021, 656/2021, 657/2021, 658/2021, 659/2021, 660/2021, 661/2021, 662/2021, 663/2021, 664/2021, 665/2021, 666/2021, 667/2021, 668/2021, 669/2021, 670/2021, 671/2021, 672/2021, 673/2021, 674/2021, 675/2021, 676/2021, 677/2021, 678/2021, 679/2021, 680/2021, 681/2021, 682/2021, 683/2021, 684/2021, 685/2021, 686/2021, 687/2021) These are applications seeking regular bail filed under Section 439 of the Cr.P.C.

2. The applicants in Bail Appl.Nos.636/2021, 637/2021, 638/2021, 639/2021, 640/2021, 641/2021, 642/2021, 643/2021, 644/2021, 645/2021, 647/2021, 650/2021, 658/2021, 660/2021, 661/2021, 662/2021, 668/2021, 671/2021, 672/2021, 674/2021, 677/2021, 678/2021, 680/2021, 684/2021, 686/2021 and 687/2021 are accused Nos.1 to 4; while the applicant in all the other cases is accused No.5 in the crimes referred to above. The B.A.No.636 OF 2021 AND CONNECTED CASES 80 accused are facing accusations for offences punishable under Sections 406 and 420 read with Section 34 of the I.P.C.; under Section 5 of the Kerala Protection of Interest of Depositors in Financial Establishments Act, 2013 (Act 7 of 2015); under Sections 3, 21(2)(3) and 5 read with Sections 23 and 25(1) of Banning of Unregulated Deposits Schemes Act, 2019; under Section 45(s) of the Reserve Bank of India Act, 1934; under Sections 17 and 18 of Kerala MoneyLenders Act, 1958 and Section 5 of Protection of Interests of Depositors in Financial Institutions Act, 2013 (Act 7 of 2015).

3. The first accused is the Managing Director/ Managing Partner of the institutions named M/s.Popular Finance and its sister concerns. The second accused, Prabha Thomas, is his wife, while accused Nos.3 to 5 are their daughters. They are all partners/directors of the institutions conducted by 1st accused in different names. The allegation against the accused persons is that they had collected money from various persons dishonestly inducing them to deliver the money on account of returning the same with very high B.A.No.636 OF 2021 AND CONNECTED CASES 81 interests and accordingly, the money was deposited by the persons in the different institutions belonging to the accused, namely M/s.Popular Finance, M/s.Popular Marine Products, M/s.Marirani Trading LLP, etc. Promises were given to the depositors that their amounts would be doubled in seven years. However, the depositors were not given the money and cheated. The accused also committed violation of the various provisions of the Acts stated above.

4. The applicants state that the allegations are not true and that they did not induce the depositors to deposit money with the intention to misappropriate the amounts. But because of the pandemic situation, they were not able to return the money, when all the depositors demanded the return of their money. The money received from the depositors are deposited in the various establishments which are making a profit and the money received could not be left to lie idle and that is why it was deposited in profit-making firms and Companies. Only then would the accused be able to return their money with the promised interests.

B.A.No.636 OF 2021 AND CONNECTED CASES 82

5. The applicants were arrested on different dates. There are a number of cases registered against them. In some of the cases, they had already completed the statutory period of 90 days and have been granted statutory bail. In yet other cases, they are yet to complete the statutory period. But they have been granted regular bail by the jurisdictional court.

6. As per the order of this Court, the investigation in all the cases concerning the accused persons were ordered to be transferred to the Central Bureau of Investigation. Accordingly, the CBI has taken control of the investigation. It is submitted by the learned Standing Counsel appearing for the CBI that the CBI is making an application before the court which directed registration of separate FIRs in each of the complaints received against the accused to consolidate all the complaints together and to file a single FIR against the accused before the CBI Court. While directing the investigation to be conducted by the CBI, this Court had directed the Special Court constituted for trying offences registered by the CBI in the Special Court. However, the FIR is yet to be filed and it is likely that it may be B.A.No.636 OF 2021 AND CONNECTED CASES 83 delayed. The learned Counsel appearing for the applicants therefore, seeks bail on the premise that the applicants have all been subjected to custodial interrogation in the different cases. All the documents have been seized, and therefore, there is no possibility of the applicants being subjected to custodial interrogation again. They are willing to co-operate with the investigation. In matters where they have been granted bail, they are directed to surrender their passports and conditions have been imposed directing them not to tamper with evidence and also directed them to appear before the investigating officer to cooperate with the investigation. It is submitted that the applicants are willing to abide by any condition that may be imposed by this Court.

7. Under the circumstances, I find that further incarceration of the applicants may not be required. However, some more FIRs are yet to be registered against the applicants in consequence of the receipt of further complaints against them by depositors who have not yet filed any complaint. In those cases, the applicants could be arrested and also be subjected to custodial interrogation, if so required by the CBI. B.A.No.636 OF 2021 AND CONNECTED CASES 84 In the pending cases in which the applicants have filed the aforesaid applications, I find that there is no need to detain them for any reason. Under the circumstances, the bail applications are allowed and the applicants are directed to be released on bail on the execution of a bond for Rs.2,00,000/- (Rupees Two lakhs only) each,in each cases, with two solvent sureties each for the like amount to the satisfaction of the Special Court designated for CBI offences, on the following further conditions:

(i) They shall appear before the Investigating Officer as and when called for and co-operate with the investigation;
(ii) They shall not tamper with evidence or intimidate or influence the witnesses;
(iii) They shall surrender their passports before the jurisdictional court if not already surrendered; and
(iv) They shall not get involved in any similar offence during the currency of the bail.

In case of breach of any of the above bail conditions, the prosecution is at liberty to approach the jurisdictional court for cancellation of the bail.

B.A.No.636 OF 2021 AND CONNECTED CASES 85

8. Since this Court had directed transfer of the cases against the applicants to the CBI Court, but it is understood that separate F.I.R. has not yet been laid by the CBI before the CBI Court. Despite separate F.I.R. not been registered by the CBI, the concerned CBI Court is at liberty to execute the bail bond in view of the Order of this Court.

Sd/-

ASHOK MENON JUDGE NR/19/01/2021