Kerala High Court
Thomas Daniel vs State Of Kerala on 19 January, 2021
Author: Ashok Menon
Bench: Ashok Menon
'IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.636 OF 2021
CRIME NO.1576/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
B.A.No.636 OF 2021 AND CONNECTED CASES
2
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
OTHERS PRESENT:
SRI.SASTHAMANGALAM S. AJITHKUMAR-SPL.P.P FOR C.B.I
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..637/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.637 OF 2021
CRIME NO.1579/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
B.A.No.636 OF 2021 AND CONNECTED CASES
4
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.638 OF 2021
CRIME NO.1583/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
B.A.No.636 OF 2021 AND CONNECTED CASES
6
BY ADV. SRI.C.S.MANU
RESPONDENT:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.639 OF 2021
CRIME NO.1594/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
3 DR RINU MARIAM THOMAS,
AGED 35 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
B.A.No.636 OF 2021 AND CONNECTED CASES
8
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.640 OF 2021
CRIME NO.1592/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI,
PATHANAMTHITTA
PIN-686698
3 DR RINU MARIAM THOMAS,
AGED 35 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
B.A.No.636 OF 2021 AND CONNECTED CASES
10
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.641 OF 2021
CRIME NO.1577/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
B.A.No.636 OF 2021 AND CONNECTED CASES
12
RESPONDENT:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.642 OF 2021
CRIME NO.1593/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
3 DR RINU MARIAM THOMAS
AGED 35 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI,
PATHANAMTHITTA
PIN-686698
B.A.No.636 OF 2021 AND CONNECTED CASES
14
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.643 OF 2021
CRIME NO.1712/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
B.A.No.636 OF 2021 AND CONNECTED CASES
16
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENT:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.644 OF 2021
CRIME NO.1582/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
B.A.No.636 OF 2021 AND CONNECTED CASES
18
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.645 OF 2021
CRIME NO.1590/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
B.A.No.636 OF 2021 AND CONNECTED CASES
20
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.646 OF 2021
CRIME NO.1602/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.647 OF 2021
CRIME NO.1602/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 61 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI,
PATHANAMTHITTA
PIN-686698
3 DR RINU MARIAM THOMAS,
AGED 35 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
B.A.No.636 OF 2021 AND CONNECTED CASES
23
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.648 OF 2021
CRIME NO.1593/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENT:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.649 OF 2021
CRIME NO.1595/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.650 OF 2021
CRIME NO.1581/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
B.A.No.636 OF 2021 AND CONNECTED CASES
27
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.651 OF 2021
CRIME NO.1594/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS
AGED 31 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.652 OF 2021
CRIME NO.1579/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION,
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.653 OF 2021
CRIME NO.1696/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM,
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.654 OF 2021
CRIME NO.1712/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.655 OF 2021
CRIME NO.1586/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI,
PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.656 OF 2021
CRIME NO.1695/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
PIN-682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.657 OF 2021
CRIME NO.1581/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION,
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.658 OF 2021
CRIME NO.1595/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR, KONNI, PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
686698
3 DR RINU MARIAM THOMAS,
AGED 35 YEARS,
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
PERMANENTLY RESIDING AT INDHIKATTIL HOUSE,
P.O VAKAYAR,
KONNI, PATHANAMTHITTA
686698
B.A.No.636 OF 2021 AND CONNECTED CASES
36
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,COCHIN
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.659 OF 2021
CRIME NO.1580/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.660 OF 2021
CRIME NO.1574/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
PIN-686698
2 PRABHA THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
PIN-686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
B.A.No.636 OF 2021 AND CONNECTED CASES
39
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.661 OF 2021
CRIME NO.1580/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT:
1 STATE OF KERALA,
B.A.No.636 OF 2021 AND CONNECTED CASES
41
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.662 OF 2021
CRIME NO.1575/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,
PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
B.A.No.636 OF 2021 AND CONNECTED CASES
43
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.663 OF 2021
CRIME NO.1591/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.,
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.664 OF 2021
CRIME NO.1572/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.665 OF 2021
CRIME NO.1587/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.666 OF 2021
CRIME NO.1582/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.667 OF 2021
CRIME NO.1577/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENT:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.668 OF 2021
CRIME NO.1587/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.636 OF 2021 AND CONNECTED CASES
50
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.669 OF 2021
CRIME NO.1583/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.670 OF 2021
CRIME NO.1574/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
PIN-686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.671 OF 2021
CRIME NO.1572/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
B.A.No.636 OF 2021 AND CONNECTED CASES
54
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
55
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.672 OF 2021
CRIME NO.1573/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.636 OF 2021 AND CONNECTED CASES
56
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.673 OF 2021
CRIME NO.1585/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.674 OF 2021
CRIME NO.1696/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.636 OF 2021 AND CONNECTED CASES
59
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.675 OF 2021
CRIME NO.1573/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
686698
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.676 OF 2021
CRIME NO.1590/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
62
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.677 OF 2021
CRIME NO.1591/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.636 OF 2021 AND CONNECTED CASES
63
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.678 OF 2021
CRIME NO.1588/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT:
B.A.No.636 OF 2021 AND CONNECTED CASES
65
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.679 OF 2021
CRIME NO.1592/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR.RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
67
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.680 OF 2021
CRIME NO.1586/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
B.A.No.636 OF 2021 AND CONNECTED CASES
68
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.681 OF 2021
CRIME NO.1589/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
PIN-682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.682 OF 2021
CRIME NO.1575/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.683 OF 2021
CRIME NO.1576/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS
INDHIKATTIL HOUSE,
VAKAYAR P.O.,
KONNI, PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE,
KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.684 OF 2021
CRIME NO.1585/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL
AGED 66 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS
AGED 35 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENT/S:
B.A.No.636 OF 2021 AND CONNECTED CASES
73
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGTION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.685 OF 2021
CRIME NO.1588/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONER/ACCUSED:
DR. RIA ANN THOMAS,
AGED 31 YEARS,
INDHIKATTIL HOUSE,
VAKAYAR P.O., KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION
REPRESENTED BY ITS SUPERINTENDENT OF POLICE, KOCHI
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.686 OF 2021
CRIME NO.1589/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 36 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
RESPONDENTS:
B.A.No.636 OF 2021 AND CONNECTED CASES
76
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERTENTENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ASHOK MENON
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
Bail Appl..No.687 OF 2021
CRIME NO.1695/2020 OF MEDICAL COLLEGE POLICE STATION ,
THIRUVANANTHAPURAM
PETITIONERS/ACCUSED:
1 THOMAS DANIEL,
AGED 66 YEARS,
INDHIKATTIL HOUSE.
VAKAYAR P.O,
KONNI,PATHANAMTHITTA
686698
2 PRABHA THOMAS,
AGED 61 YEARS
INDHIKATTIL HOUSE.
VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
3 DR.RINU MARIAM THOMAS,
AGED 35 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
4 REBA MARY THOMAS,
AGED 26 YEARS
INDHIKATTIL HOUSE.VAKAYAR P.O,KONNI,
PATHANAMTHITTA
686698
BY ADV. SRI.C.S.MANU
B.A.No.636 OF 2021 AND CONNECTED CASES
78
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA
682031
2 CENTRAL BUREAU OF INVESTIGATION COCHIN
REPRESENTED BY ITS SUPERINTENDENT OF POLICE
682017
R1 BY PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
19.01.2021, ALONG WITH Bail Appl..636/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
B.A.No.636 OF 2021 AND CONNECTED CASES
79
COMMON ORDER
Dated this the 19th day of January, 2021 (Bail Appln Nos. 636/2021, 637/2021, 638/2021, 639/2021, 640/2021, 641/2021, 642,2021, 643/2021, 644/2021, 645/2021, 646/2021, 647/2021, 648/2021, 649/2021, 650/2021, 651/2021, 652/2021, 653/2021, 654/2021, 655/2021, 656/2021, 657/2021, 658/2021, 659/2021, 660/2021, 661/2021, 662/2021, 663/2021, 664/2021, 665/2021, 666/2021, 667/2021, 668/2021, 669/2021, 670/2021, 671/2021, 672/2021, 673/2021, 674/2021, 675/2021, 676/2021, 677/2021, 678/2021, 679/2021, 680/2021, 681/2021, 682/2021, 683/2021, 684/2021, 685/2021, 686/2021, 687/2021) These are applications seeking regular bail filed under Section 439 of the Cr.P.C.
2. The applicants in Bail Appl.Nos.636/2021, 637/2021, 638/2021, 639/2021, 640/2021, 641/2021, 642/2021, 643/2021, 644/2021, 645/2021, 647/2021, 650/2021, 658/2021, 660/2021, 661/2021, 662/2021, 668/2021, 671/2021, 672/2021, 674/2021, 677/2021, 678/2021, 680/2021, 684/2021, 686/2021 and 687/2021 are accused Nos.1 to 4; while the applicant in all the other cases is accused No.5 in the crimes referred to above. The B.A.No.636 OF 2021 AND CONNECTED CASES 80 accused are facing accusations for offences punishable under Sections 406 and 420 read with Section 34 of the I.P.C.; under Section 5 of the Kerala Protection of Interest of Depositors in Financial Establishments Act, 2013 (Act 7 of 2015); under Sections 3, 21(2)(3) and 5 read with Sections 23 and 25(1) of Banning of Unregulated Deposits Schemes Act, 2019; under Section 45(s) of the Reserve Bank of India Act, 1934; under Sections 17 and 18 of Kerala MoneyLenders Act, 1958 and Section 5 of Protection of Interests of Depositors in Financial Institutions Act, 2013 (Act 7 of 2015).
3. The first accused is the Managing Director/ Managing Partner of the institutions named M/s.Popular Finance and its sister concerns. The second accused, Prabha Thomas, is his wife, while accused Nos.3 to 5 are their daughters. They are all partners/directors of the institutions conducted by 1st accused in different names. The allegation against the accused persons is that they had collected money from various persons dishonestly inducing them to deliver the money on account of returning the same with very high B.A.No.636 OF 2021 AND CONNECTED CASES 81 interests and accordingly, the money was deposited by the persons in the different institutions belonging to the accused, namely M/s.Popular Finance, M/s.Popular Marine Products, M/s.Marirani Trading LLP, etc. Promises were given to the depositors that their amounts would be doubled in seven years. However, the depositors were not given the money and cheated. The accused also committed violation of the various provisions of the Acts stated above.
4. The applicants state that the allegations are not true and that they did not induce the depositors to deposit money with the intention to misappropriate the amounts. But because of the pandemic situation, they were not able to return the money, when all the depositors demanded the return of their money. The money received from the depositors are deposited in the various establishments which are making a profit and the money received could not be left to lie idle and that is why it was deposited in profit-making firms and Companies. Only then would the accused be able to return their money with the promised interests.
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5. The applicants were arrested on different dates. There are a number of cases registered against them. In some of the cases, they had already completed the statutory period of 90 days and have been granted statutory bail. In yet other cases, they are yet to complete the statutory period. But they have been granted regular bail by the jurisdictional court.
6. As per the order of this Court, the investigation in all the cases concerning the accused persons were ordered to be transferred to the Central Bureau of Investigation. Accordingly, the CBI has taken control of the investigation. It is submitted by the learned Standing Counsel appearing for the CBI that the CBI is making an application before the court which directed registration of separate FIRs in each of the complaints received against the accused to consolidate all the complaints together and to file a single FIR against the accused before the CBI Court. While directing the investigation to be conducted by the CBI, this Court had directed the Special Court constituted for trying offences registered by the CBI in the Special Court. However, the FIR is yet to be filed and it is likely that it may be B.A.No.636 OF 2021 AND CONNECTED CASES 83 delayed. The learned Counsel appearing for the applicants therefore, seeks bail on the premise that the applicants have all been subjected to custodial interrogation in the different cases. All the documents have been seized, and therefore, there is no possibility of the applicants being subjected to custodial interrogation again. They are willing to co-operate with the investigation. In matters where they have been granted bail, they are directed to surrender their passports and conditions have been imposed directing them not to tamper with evidence and also directed them to appear before the investigating officer to cooperate with the investigation. It is submitted that the applicants are willing to abide by any condition that may be imposed by this Court.
7. Under the circumstances, I find that further incarceration of the applicants may not be required. However, some more FIRs are yet to be registered against the applicants in consequence of the receipt of further complaints against them by depositors who have not yet filed any complaint. In those cases, the applicants could be arrested and also be subjected to custodial interrogation, if so required by the CBI. B.A.No.636 OF 2021 AND CONNECTED CASES 84 In the pending cases in which the applicants have filed the aforesaid applications, I find that there is no need to detain them for any reason. Under the circumstances, the bail applications are allowed and the applicants are directed to be released on bail on the execution of a bond for Rs.2,00,000/- (Rupees Two lakhs only) each,in each cases, with two solvent sureties each for the like amount to the satisfaction of the Special Court designated for CBI offences, on the following further conditions:
(i) They shall appear before the Investigating Officer as and when called for and co-operate with the investigation;
(ii) They shall not tamper with evidence or intimidate or influence the witnesses;
(iii) They shall surrender their passports before the jurisdictional court if not already surrendered; and
(iv) They shall not get involved in any similar offence during the currency of the bail.
In case of breach of any of the above bail conditions, the prosecution is at liberty to approach the jurisdictional court for cancellation of the bail.
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8. Since this Court had directed transfer of the cases against the applicants to the CBI Court, but it is understood that separate F.I.R. has not yet been laid by the CBI before the CBI Court. Despite separate F.I.R. not been registered by the CBI, the concerned CBI Court is at liberty to execute the bail bond in view of the Order of this Court.
Sd/-
ASHOK MENON JUDGE NR/19/01/2021