Himachal Pradesh High Court
Unknown vs Kapoor Chand on 11 February, 2020
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Cr. Revision No. 79 of 2020 11.2.2020 Present: Mr.Tejasvi Verma, Advocate, for the petitioner.
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Notice, returnable on 6th April, 2020, on taking steps within three days, be issued to the respondent.
Cr.M.P. No. 355 of 2020 Notice in the above terms. Proceedings in case No. 118-3 of 2013, titled as Sumitra Devi Vs. Kapoor Chand, pending in the Court in learned Judicial Magistrate 1st Class, Anni, District Kullu, H.P. are stayed till next date of hearing.
Copy Dasti.
(Vivek Singh Thakur), Vacation Judge 11th February, 2020 (Keshav) ::: Downloaded on - 11/02/2020 23:00:45 :::HCHP