Section 19(3)(b) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

(b)relocation of street vendor shall be done in such a way that he/she may at least, maintain his/her livelihood.

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