Section 58(2)(a) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

(a)payment of dividend to members on their paid-up share capital at a rate [not exceeding twenty per cent] [Substituted by U.P. Act No. 25 of 1994.];

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