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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(h) in The Rajasthan Molasses Rules, 1985

(h)"Molasses" means molasses as defined in Rajasthan Excise Act, 1950 (Rajasthan Act II of 1950):