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[Cites 0, Cited by 1] [Section 37(1)] [Section 37] [Entire Act]

State of Telangana - Subsection

Section 37(1)(i) in Telangana Panchayat Raj Act, 2018

(i)omitted or refused to carry out the orders of the District Collector or Commissioner or Government for the proper working of the concerned Gram Panchayat; or