Section 2(1)(a) in Bye-Laws of Solang Ropeway-cum-Ski Centre, Ski Himalayas Ropeway Pvt. Ltd, an SPV of a Power Himalayas Ltd., at Solang Nallah of Tehsil Manali, Distt. Kullu, Himachal Pradesh bye-laws, 2010

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(a)"Act" means the Himachal Pradesh Aerial Ropeways Act, 1968 (Act No. 7 of 1969);

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