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[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Madhya Pradesh - Subsection

Section 70(3)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)All functionaries shall rigorously oppose and combat any act of corruption, reporting it without delay to the competent authorities;