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[Cites 0, Cited by 0] [Section 73D(1)] [Section 73D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73D(1)(ii) in The M.P. Vanijyik Kar Niyam, 1995

(ii)Full name and address with number of registration certificate under the provisions of Madhya Pradesh Vanijyik Kar Adhiniyam, 1994 (if any, of the consignee.)