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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(13)(d) in THE FINANCE ACT, 2021

(d)all other words and expressions used in this section and the First Schedule but not defined in this sub-section and defined in the Income-tax Act shall have the meanings, respectively, assigned to them in that Act.