Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(1) in The Assam Fire Service Act, 1985 (1)The Director or such other officer of the Force as the State Government may authorise in this behalf, shall appoint the members of the Assam Fire Service Force in accordance with the rules made under this Act.
