Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(2) in The Rajasthan Lands Special Irrigation Charges Rules, 1954 (2)Such dates shall be published by the Notice in the villages concerned, and a copy thereof shall be sent to the Collector and the Chief Engineer.
