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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2)(f) in Tamil Nadu Land Improvement Schemes Act, 1959

(f)three members of the Legislative Assembly elected by it and one member of the [Legislative Council] [Now the Legislative Council was abolished.] elected by it; and